KYMORE CEMENT MAJDOOR CONGRESS Vs. REGISTRAR

JUDGEMENT

(1.) ORDER passed herein shall lead to final disposal of writ petitions, viz, W. P. No. 12362/2011 and W. P. No. 12388/2011 as both these writ petitions are directed against the same order, i.e, order dated 15.7.2011 passed by Registrar, Trade Unions, Madhya Pradesh.

(2.) AS per petitioner in W.P. No.12362/2011 it is a registered trade Union registered under Trade Unions Act, 1926 bearing registration No.125 dated 2.8.1954, as also affiliated with Indian National Trade Union Congress. It being the representative Union for Cement Industry in the local area of Revenue District Katni, has the following of more than 90% of workers working in Cement Industry. It is stated that as on 1.3.2011, the total strength of employees in ACC Plant/Factory is 520 (275 monthly paid and 245 daily paid), out of which 424 employees are its members.

(3.) PROVISIONS contained under Chapter IIIA :