(1.) THE grievance of the petitioner is that representation of the petitioner Annexure C/2 submitted by the petitioner in compliance of the order dated 19.2.2010 in Writ Appeal No.1404/06 has not been decided till date.
(2.) BY order dated 19.2.2010, we directed thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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