(1.) THIS application is filed alleging disobedience of the order dated 29.1.2010 in W.P.No.11680/09. By the aforesaid order, this Court directed thus:-
(2.) A reply was filed by the respondents in which it was stated that in 5 cases, challans were filed, but the aforesaid contention was opposed by the petitioner, so on 14.3.2011, we directed thus:-