(1.) HEARD the parties.
(2.) APPLICANT who is in detention since 25.8.2000 is facing trial before Third Additional Sessions Judge, Shivpuri, for offences punishable under section 201 and 302 of Indian Penal Code. This is his first application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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