(1.) THE only allegation against the applicant is that she is sister in law of the deceased and exhorted main accused persons regarding demand of dowry.
(2.) THE learned counsel for the applicant has also submitted that the applicant is in family way.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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