(1.) Shri Dharmendra Verma, learned counsel for the applicants.
(2.) Shri R. K. Sharma, learned counsel for the respondent in Misc. Cri. Case No. 102 of 1999 and respondent No. 1 in Misc. Cri. Case No. 5375 of 1999.
(3.) Shri B. D. Jain, learned Panel Lawyer, for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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