LAWS(MPH)-2001-8-79

NATIONAL INSURANCE CO. LTD. Vs. MALTI GUPTA

Decided On August 10, 2001
NATIONAL INSURANCE CO. LTD. Appellant
V/S
MALTI GUPTA Respondents

JUDGEMENT

(1.) MR . S.S. Bansal, Advocate for the appellant in all the three appeals.

(2.) MR . R.P. Gupta, Advocate for the claimants in all the three appeals.

(3.) MR . M.P. Agarwal, Advocate for the New India Assurance Co. Ltd., Gwalior in all the three appeals.