(1.) The order disposes of the I.A. No. 1989 of 2001 and I.A. No. 2307 of 2001.
(2.) So far as I.A. No. 1989 of 2001 is concerned, it is made by State Bank of India and State Bank of Indore.
(3.) On 30.3.2001, this Court in one I.A. No. 4946 of 2000, passed following orders :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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