(1.) HEARD
(2.) BY the impugned order the learned trial Court has rejected plaintiff's application under Order 13 rule 2 and Order 6 rule 17 of the Code of Civil Procedure.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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