LAWS(MPH)-2001-1-21

ENGEE ELECTRONICS Vs. INDUSTRIES COMMISSIONER

Decided On January 02, 2001
ENGEE ELECTRONICS Appellant
V/S
INDUSTRIES COMMISSIONER Respondents

JUDGEMENT

(1.) A-3-41-81 (35)-ST-V dated October 23, 1981 (State ).

(2.) A-3-41-81 (31)-ST-V dated June 29, 1982 (Central ).

(3.) A-3-LL-86 (78)-ST-V, dated October 16, 1987 (State ).