LAWS(MPH)-1990-11-6

AJAY BULLAGON Vs. DEAN G R MEDICAL COLLEGE

Decided On November 21, 1990
AJAY BULLAGON Appellant
V/S
DEAN, G.R.MEDICAL COLLEGE Respondents

JUDGEMENT

(1.) THREE other petitions, M. P. No. 2471/1990 (Dr. Suresh Chandra Gupta v. Dean, G. R. Medical College. Gwalior and Ors.); M. P. No. 2474/1990 (Dr. Sanjay Saxena v. State of M. P and Ors.) and M. P. No. 2544/1990 (Dr. Atul Jain v. State of M. P. and Ors. were heard together with this petition, mostly common questions of law and facts arising in all the four petitions.

(2.) THE facts in so far as relevant for disposal of these petitions are not in dispute.

(3.) DR. Ajay Bullagon, Dr. Suresh Chandra Gupta and Dr. Atul Jain are aspirants of a seat each in post Graduation Course of study i. e. M. D. at G. R. Medical College, Gwalior. Dr. Sanjay Saxena is an aspirant for a seat in M. S. Course of study. This is the only point of distinction amongst the several petitioners.