LAWS(MPH)-1990-4-10

HARI SHANKAR Vs. STATE

Decided On April 18, 1990
HARI SHANKAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Applicants by Shri V.S. Thakur, Advocate.

(2.) State by Shri Arvind Dudawat, Addl. Government Advocate.

(3.) They are heard.