LAWS(MPH)-2020-5-165

KRISHNAPAL SINGH Vs. STATE OF M.P.

Decided On May 14, 2020
KRISHNAPAL SINGH Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Dhirendra Singh Niranjan, learned counsel for the applicant.

(2.) Shri Anoop Nigam, learned Public Prosecutor for the respondent/State.

(3.) Matter is heard through video conferencing.