(1.) Heard through Video Conferencing.
(2.) Shri Priyankus Jain, counsel for the petitioner.
(3.) Shri Deepesh Joshi, counsel for respondent No.1.None for respondent No.2. Counsel for the aforesaid parties inform that respondent No.2 was ex-parte before the court below.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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