(1.) Heard.
(2.) The applicant/wife has filed the present petition under Section 24 of the Civil Procedure Code, 1908 (hereinafter referred to as "CPC") seeking transfer of H.M.A.No.984/2019 from Family Court, Indore to Family Court, Katni.
(3.) Facts of the case are as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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