LAWS(MPH)-2020-6-200

SURJEET SINGH Vs. STATE OF MADHYA PRADESH

Decided On June 09, 2020
SURJEET SINGH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Record of the Court below is available.

(2.) Heard on the question of admission.

(3.) Appeal is admitted for final hearing.