(1.) Heard with the aid of case diary.
(2.) This is first application filed under Section 439 of Cr.P.C for grant of bail. Applicants Suresh and Hemraj were arrested on 01/07/2019 in connection with Crime No.136/2019 registered at Police Station Civil Lines, District Sagar for the offence punishable under Sections 302 , 294 , 34 of the IPC.
(3.) As per prosecution case on 28/06/2019 at 09:30 P.M. applicants Suresh Patel & Hemraj Patel and co-accused Pooran Patl armed with sticks came to deceased Hiralal's house located near Juvenile Court, Sagar and assaulted him by sticks, due to which he sustained injuries and died, thus applicants murdered deceased Hiralal.