LAWS(MPH)-2020-5-175

AMAR SINGH Vs. STATE OF M.P .

Decided On May 15, 2020
AMAR SINGH Appellant
V/S
State Of M.P . Respondents

JUDGEMENT

(1.) Shri Nitin Agrawal, learned counsel for the applicant.

(2.) Shri Anoop Nigam, learned Panel Lawyer for respondent/State.

(3.) Matter is heard through Video Conferencing.