(1.) Matter is heard through video conferencing.
(2.) Record of the Court below be called, if not already called.
(3.) Heard on I.A.No.4220/2020, which is second application under Section 389 of Cr.P.C. for suspension of sentence and grant of bail to appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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