LAWS(MPH)-2020-6-239

PARVESH Vs. STATE OF MADHYA PRADESH

Decided On June 05, 2020
PARVESH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The matter is heard through video conferencing.

(2.) Record of the court below has been received.

(3.) The matter is admitted for final hearing.