LAWS(MPH)-2020-5-144

KRISHN MURARI OJHA Vs. STATE OF M.P.

Decided On May 13, 2020
Krishn Murari Ojha Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri R.K. Pathak, Counsel for the applicant.

(2.) Shri Anup Nigam, Public Prosecutor for the respondent/State.

(3.) Heard finally, through video conferencing.