REGENT COMPUTRONICS PVT. LTD.

Vijay Singh Gour Appellant

V/S

CENTRAL BUREAU OF INVESTIGATION Respondents

Referred Judgements :-

BHAGWAN RAMA SHINDE GOSAI VS. STATE OF GUJARAT [REFERRED TO]
K C SAREEN VS. C B I CHANDIGARH [REFERRED TO]
N RAMAMURTHY VS. STATE BY CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]

JUDGEMENT

(1.) Heard on the question of admission.

(2.) Appeal seems to be arguable, hence it is admitted for final hearing.

(3.) Also heard on I.A.No.24079/2019, which is an application under Section 389(1) of Cr.P.C. for suspension of the custodial sentence passed against appellant Vijay Singh Gour.

Click here to view full judgment.

VIJAY SINGH GOUR Vs. CENTRAL BUREAU OF INVESTIGATION

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address