(1.) Case diary is available.
(2.) At the outset, learned counsel for the applicants prays for withdrawal of this application with respect to applicant No. 2 Mangilal.
(3.) Accordingly, application of Mangilal is hereby dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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