LAWS(MPH)-2020-9-209

RUPALEE Vs. STATE OF M.P

Decided On September 04, 2020
Rupalee Appellant
V/S
STATE OF M.P Respondents

JUDGEMENT

(1.) Ms.Shanno Khan, learned counsel for the petitioner.

(2.) Shri Pushyamitra Bhargava, learned A.A.G for the respondent/State.

(3.) Heard on IA No. 1675/2020, an application for release of Rs.75,000.00 for eye surgery of the petitioner in Vinayak National Hospital, Indore.