LAWS(MPH)-2020-10-15

NEPAL SINGH YADAV Vs. STATE OF MADHYA PRADESH

Decided On October 22, 2020

Nepal Singh Yadav Appellant

V/S

STATE OF MADHYA PRADESH Respondents

Referred Judgements :-

IN RE: SPECIAL REFERENCE NO. 1 OF 2012 VS. STATE [REFERRED TO]

JUDGEMENT

(1.) Petitioner by way of present petition seeks following reliefs :

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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