(1.) Heard on IA No. 9455/2019, an application under Section 301(2) of the Cr.P.C.
(2.) For the reasons stated in the application, the same is allowed and learned counsel for the complainant is permitted to assist the prosecution.
(3.) Case Diary is perused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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