(1.) Shri Asif Ahmed Khan, learned counsel for the appellant.
(2.) Ms. Anjali Jamkhedkar, learned Public Prosecutor for the respondent/State.
(3.) Shri Jitendra Mandloi, learned counsel for the Respondent [COMP].
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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