(1.) Heard.
(2.) Case diary perused.
(3.) This is first bail application under Section 439 of Cr.P.C in connection with Crime No.705/2018 registered at Police Station Harda, District Harda for the offence under Sections 302 , 201 , 34 and 120-B of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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