LAWS(MPH)-2020-6-1031

JUGAL KISHOR SHARMA Vs. STATE OF M.P .

Decided On June 24, 2020
Jugal Kishor Sharma Appellant
V/S
State Of M.P . Respondents

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is the first bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(3.) Applicant has been arrested on 21/3/2020 by Police Station Jhansi Road District Gwalior(M.P.) in connection with Crime No.143/2020 registered for offence under Section 306 of IPC.