(1.) Heard finally, through video conferencing.
(2.) Case diary is available.
(3.) This second criminal appeal under Section 14-A of the Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Act has been filed for grant of bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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