LAWS(MPH)-2020-8-445

GENERAL MANAGER Vs. SHYAM NARAYAN MISHRA AND ORS.

Decided On August 17, 2020
GENERAL MANAGER Appellant
V/S
Shyam Narayan Mishra And Ors. Respondents

JUDGEMENT

(1.) Documents filed vide covering memo No.8723 are taken on record.

(2.) With the consent of respective parties, the matter is finally heard.

(3.) Order passed separately, signed and dated.