LAWS(MPH)-2020-3-247

DURGESH Vs. STATE OF MADHYA PRADESH

Decided On March 13, 2020
Durgesh Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard on the question of admission.

(2.) The appeal being arguable is admitted for final hearing.

(3.) Let record of the Court below be called for.