LAWS(MPH)-2020-6-1049

GOVIND PATIDAR Vs. STATE OF M.P.

Decided On June 23, 2020
Govind Patidar Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) These are first applications filed under Section 438 Cr.P.C. by petitioners - Kailsh Gehlot and Govind Patidar expecting their arrest by Police in connection with Crime No.116/2020 registered at Police Station Tirla, District Dhar, concerning offence u/s. 420 & 120-B of the I.P.C.

(2.) Heard the learned counsel for the parties and perused the case diary through Video Conferencing.

(3.) As per prosecution story, Rajendra Solanki, Junior Civil Supply Officer, Block Tirla, District Dhar conducted a surprise inspection in Annapurna Warehouse found Devram Patidar, proprietor weighing wheat through electronic weighing machine in the bags printed in the name of M.P. State Civil Supplies Corporation (MPSCSC) with 26 tags of Adim Jati Seva Sahkari Samiti Aahu (hereinafter referred to as "the society"). After counting the sacs, he found that 127 bags of wheat are kept in one trolley; 70 bags in another trolley and 44 sacks of wheat are lying on the floor, in total he found 241 sacks of 50 Kg. each belonging to the society. Apart from this, empty 60 sacks of jute and 9 bags of P.P. were also found in the premises of the warehouse. In all the bags, there was a seal of MPSCSC and in the 26 tags of the name of the society was printed with "Krishak No.". Prima facie, he found that Devram Patidar was using the Government bags and tags of the society for the procurement of wheat because he has failed to produce any order and sanction letter for purchase of these bags from the society. The procurement of the centre of the society is Village Aahu, therefore, the present applicants being the Manager and sales In charge of the society were called, and their statements were recorded. The applicants have denied their involvement and shown ignorance about the purchase of wheat by Annapurna Warehouse. According to them, they never have given sacs, weighing machines, sewing machines, and tags to the said warehouse. After completing the preliminary investigation, for safety, wheat, weighing machines, sewing machines, etc. were seized and handed over to the applicant - Kailash Gehlot, the Manager of the society. Later on all have been handed over to the MPSCSC. That Junior Civil Supply Officer - Rajendra Solanki submitted the report along with documents to Collector, Dhar. The Collector after examining the matter directed for lodging the FIR against Devram Patidar, the Manager of Annapurna Warehouse, and the present applicants. Accordingly, Police Station Tirla has registered the FIR against the applicants for the offence punishable under section 420 and 120-B of the IPC.