RAJESH BHASKAR Vs. STATE OF M.P.

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is the second bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(3.) Applicant has been arrested on 24/2/2020 in connection with Crime No.166/2020 registered at Police Station City Kotwali Morena, District Morena for the offences punishable under Sections 420, 467, 468, 471 and 120-B, 506 of the IPC and Sections 3(1)(2)(4) of Nikshepkon Ke Hiton Ka Sanrakshan Adhiniyam.