(1.) Matter is heard through Video Conferencing. I.A.No.14088/2020, an application for urgent hearing, is taken up, considered and allowed for the reasons mentioned therein.
(2.) This is the first bail application u/S.439 Cr.P.C. filed by the applicant for grant of bail.
(3.) Applicant has been arrested on 12/3/2020 in connection with Crime No.07/2020 registered at Police Station Unnav, District Datia for offence under Sections 363, 366, 368, 506, 346, 344 and 34 of IPC.