(1.) Heard through video conferencing.
(2.) Heard on I.A.No.3819/2020, an application under Section 5 of Limitation Act for condonation of delay in filing the instant appeal.
(3.) As per office report the delay is of 52 days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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