(1.) The proceeding convened through Video Conferencing.
(2.) Heard with the aid of case diary.
(3.) This is the twelfth application under Section 439 Cr.P.C for grant of bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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