VINOD SINGH MEENA Vs. STATE OF M.P .

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is the first bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(3.) Applicants have been arrested on 06/4/2020 by Police Station Kumbhraj, District Guna (M.P.) in connection with Crime No.138/2020 registered for offence under Section 34 (2) of Excise Act.