SALEEMAHMAD Vs. RAVI SHANKAR GOYAL

JUDGEMENT

(1.) LA. No.3827/2020 and 4739/2020, applications for urgent hearing, are taken up, considered and allowed for the reasons mentioned therein.

(2.) LA. No.4746/2020, an application for change in counsel, is taken up, considered and allowed for the reasons mentioned therein.

(3.) Consequently, LA. No.3827/2020, LA. No.4739/2020 and 4746/2020 stand disposed of.