(1.) Heard.
(2.) This is first bail application filed by the applicants under Section 439 of the Code of Criminal Procedure.
(3.) At this stage, learned counsel for the applicants seeks permission to withdraw the bail application filed by the applicant No.1-Narayan under Section 439 of Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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