(1.) Shri Gaurav Mishra, Counsel for the applicant.
(2.) Shri Anup Nigam, Public Prosecutor for the respondent/State.
(3.) Heard finally, through video conferencing. This application under Section 439 of Cr.P.C. has been filed for grant of bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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