(1.) Matter is heard through video conferencing.
(2.) IA No. 7082/2020, an application for urgent hearing, is taken up, considered and allowed for the reasons mentioned therein.
(3.) The applicant has filed this first bail application under section 438 of the Cr.P.C. for grant of bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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