HEMANT PATEL Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) The proceeding convened through Video Conferencing.

(2.) Heard with the aid of case diary.

(3.) This is First bail application filed under section 439 Cr.P.C. Applicant Hemant Patel was arrested on 26.02.2020 in Crime No.355/2019 registered at Police Station Budani, District Sehore for the offence punishable under Section 307 , 120-B , 34 of IPC.