SOURABH Vs. STATE OF M.P.

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is the second bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(3.) The applicant has been arrested on 22/6/2020 in connection with Crime No.80/2020 registered at Police Station Amola, District Shivpuri (M.P.) in relation to the offences punishable under Sections 294, 323, 324, 307, 147, 148, 149 of IPC.