(1.) The matter is heard through video conferencing.
(2.) Shri Amitabha Gupta, learned counsel for the appellant.
(3.) Shri J. K. Jain, Assistant Solicitor General for the Union of India through CBI.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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