(1.) Record of the court below has been received.
(2.) The appeal is admitted for hearing.
(3.) Heard on the question of admission as well as on I.A. No. 8495/2020, which is an application for suspension of sentence and grant of bail to appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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