LAWS(MPH)-2020-5-59

SIYARAM Vs. STATE OF MADHYA PRADESH

Decided On May 01, 2020
SIYARAM Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Amit Lahoti, learned counsel for applicant.

(2.) Shri Aditya Ghuraiya, learned Government Advocate for respondent/State.

(3.) Record of the Courts below be requisitioned.