(1.) Heard on I.A.No.2818/2020, an application for amendment in cause title.
(2.) On due consideration, the same is allowed.
(3.) Let necessary amendment, on the request of applicant, be carried out across the Board.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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