(1.) Shri Atul Gupta, learned counsel for the appellant.
(2.) Shri Anmol Khedkar, learned Panel Lawyer, for the respondent/State.
(3.) Appeal is admitted for final hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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