LAWS(MPH)-2020-6-104

DEEPENDRA PARIHAR Vs. STATE OF MP

Decided On June 04, 2020
Deependra Parihar Appellant
V/S
STATE OF MP Respondents

JUDGEMENT

(1.) Heard finally through Video Conferencing.

(2.) Case diary is available.

(3.) Office has listed this case on the question of maintainability of petition along with M.Cr.C. No. 15790/2020.